Certificate Course on Trade Mark Law and International Brand Protection by MNLU Mumbai | 7th September to 11th September 2026 | Register by 5th September 2026

MNLU Mumbai Trademark Law Course 2026

About MNLU Mumbai

Maharashtra National Law University Mumbai (MNLU Mumbai), established under the Maharashtra National Law University Act, 2014, is one of India’s premier National Law Universities. The University is committed to advancing legal education, research, policy engagement, and capacity building through innovative academic programmes and interdisciplinary learning.

About the Course

This Course is a specialized programme designed to provide participants with a comprehensive understanding of the legal and commercial dimensions of Trade Marks in today’s globalized and technology-driven marketplace. Trade marks have evolved beyond mere source identifiers to become valuable business assets that play a critical role in brand creation, market positioning, consumer trust, and competitive advantage. This course seeks to equip participants with both conceptual and practical insights into contemporary Trade Mark law, registration strategies, international protection mechanisms, and enforcement measures. It covers key aspects of Trade Mark law, including registrability and distinctiveness of marks, non-conventional Trade Marks, well-known Trade Marks, international registration through the Madrid System, personality and publicity rights, and anti-counterfeiting frameworks. Participants will also gain exposure to emerging challenges in brand protection and cross-border Trade Mark enforcement in the digital economy.

With sessions delivered by eminent academicians and experienced industry experts, the course seeks to bridge the gap between theory and practice by examining both legal principles and real-world applications of Trade Mark law.

Course Dates

7th September to 11th September 2026 06:30 PM To 08:00 PM IST

Platform

Online Zoom Platform

Registration Deadline

6th September 2026, 11:59 PM (IST)

Course Modules

  1. Foundations of Trade Mark Law: Registrability, Distinctiveness and Protection of Brands

  2. Non-Conventional Trade Marks, Well-Known Trade Marks and Emerging Branding Strategies

  3. International Protection of Trade Marks: The Madrid System and Global Brand Management

  4. Personality Rights, Publicity Rights and their Interface with Trade Mark Law

  5. Trade Mark Enforcement and Anti-Counterfeiting: Investigation, Customs Recordation and Cross-Border Protection

Course Fee

  • Rs. 500/- for MNLU Mumbai Students

  • Rs. 1,000/- for Students of other Universities

  • Rs. 1,500/- for Others

Registration Link

https://forms.gle/ppeBX1Q55C81Feo59

Fee Payment Link

https://payments.cashfree.com/forms/TrademarkLawandInternationalBrandProtection

Course Certificate

Registered attendees will get an e-certificate of course completion.

Contact

Email: crip@mnlumumbai.edu.in

WhatsApp: 8850005040 (11:00 AM to 5:00 PM)

Please visit us at: www.mnlumumbai.edu.in

To know more click on Brochure and Copy of May 2026 Protection of Trade Marks, Copyrights, DesignS & Geographical Indications in India and Recent Developments 2024

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