Cyril Amarchand Mangaldas advised Warburg Pincus on acquisition of Integrace Private Limited (“Company”), a leading domestic formulations company focused on orthopedics and gynecology.
The transaction results in a full exit for the Company’s existing shareholders, True North and Temasek.
Reeba Chacko, Senior Partner; provided strategic guidance.
The transaction team was led by Vandana Sekhri, Partner; with support from Siddharth Vedula, Partner; Dhrumil Sanghvi, Principal Associate; and Ayushi Jhawar, Associate.
The due diligence team was led by Vandana Sekhri, Partner; and Arun Prabhu, Partner – (Co-Head – Digital | TMT); with support from Siddharth Vedula, Partner; Dhrumil Sanghvi, Principal Associate; and Ayushi Jhawar, Associate.
Regulatory advisory team was led by Vandana Sekhri, Partner, and Arun Prabhu, Partner – (Co-Head – Digital | TMT); Subhankar Pasalapudi, Partner; with support from Princy D’souza, Associate.
Intellectual property, information technology and data protection diligence and advisory team was led by Arun Prabhu, Partner – (Co-Head – Digital | TMT); and Arpita Sengupta, Partner; with support from Mansi Jain, Princy D’souza, and Pooja Bommareddy, Associates.
Pharmaceutical regulatory diligence and advisory team was led by Arun Prabhu, Partner – (Co-Head – Digital | TMT); and Biplab Lenin, Partner; with support from Anam Chowdhary, Associate.
Employment diligence and advisory team was led by Krithika Radhakrishnan, Partner; with support from Shivika Gupta, Senior Associate.
ESOP structuring and transition advisory team was led by Sindhushri Badarinath, Partner; with support from Shubham Parkhi, Director – Corporate Practice; Aarav Prasad and Rashi Kabra, Associates.
ABAC, AML and sanctions diligence and advisory team was led by Sara Sundaram, Partner; with support from Nikhil Kansal and Irene Sarkar, Associates.
Competition law advisory team was led by Avaantika Kakkar, Partner (Head – Competition); with the support from Anshul Jain, Senior Consultant.
