On 16 July 2026, the Ministry of Minority Affairs notified the nomination of a new Chairperson, Vice-Chairperson and Member to the National Commission for Minorities (NCM).
Key Highlights:
-
The nominations have been made under Sections 3 and 4 of the National Commission for Minorities Act, 1992.
-
The Government has nominated:
-
Harjit Singh Grewal as Chairperson;
-
S. Munawari Begum as Vice-Chairperson; and
-
Glenn E Souza Ticlo as a Member.
-
-
The appointments will will take effect from the date the nominees assume office.
-
The Chairperson, Vice-Chairperson and Member will hold office for a period of 3 years.
-
The nominations form part of the constitution of the National Commission for Minorities under the NCM Act, 1992.
[NCM Appointments, dt. 16-7-2026]

