Role of publishers in the age of AI

At the launch of In Chambers: A Young Lawyer’s Guide to Practice, Ethics, and Advocacy, by Talha A Rahman published by EBC, an insightful discussion unfolded on what truly shapes a lawyer beyond the classroom, mentorship, ethics, judgment, and the craft of advocacy.

 

Speaking at the event, Sumeet Malik, Director, EBC reflected on the evolving role of publishers in the age of AI, describing EBC as a trustee of the legacy of authors and highlighting how books continue to preserve ideas, nurture legal thought, and mentor generations of lawyers.


Watch this thought-provoking conversation on legal publishing, advocacy, and why books remain indispensable, even in the age of AI.

 

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