On 30 June 2026, the Ministry of Rural Development notified revised State-wise wage rates for unskilled manual workers under the Viksit Bharat-Guarantee for Rozgar and Ajeevika Mission (Gramin): VB-G RAM G Act, 2025.
The revised wage rates came into effect from 1 July 2026.
Key Highlights:
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The revised rates have been issued under Section 10 of the VB-G RAM G Act, 2025,
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The notification specifies State-wise wage rates for unskilled manual work under the Scheme notified under Section 3 of the Act.
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The notification supersedes the Ministry’s earlier notification dated 26 February 2013.
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The wage rates vary across States and Union Territories.
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The State-wise wage rates for unskilled manual workers are as follows:
S. No.
State / Union Territory
Wage Rate (₹ per day)
1
Andhra Pradesh
₹312
2
Arunachal Pradesh
₹300
3
Assam
₹300
4
Bihar
₹300
5
Chhattisgarh
₹300
6
Goa
₹406
7
Gujarat
₹300
8
Haryana
₹409
9
-
Himachal Pradesh (Non-Scheduled Areas)
-
Himachal Pradesh (Scheduled Areas)
-
₹300
-
₹375
10
Jammu and Kashmir
₹300
11
Ladakh
₹300
12
Jharkhand
₹300
13
Karnataka
₹382
14
Kerala
₹401
15
Madhya Pradesh
₹300
16
Maharashtra
₹317
17
Manipur
₹300
18
Meghalaya
₹300
19
Mizoram
₹300
20
Nagaland
₹300
21
Odisha
₹300
22
Punjab
₹360
23
Rajasthan
₹300
24
Sikkim
₹300
Sikkim (Gnathang, Lachung and Lachen Gram Panchayats)
₹450
25
Tamil Nadu
₹345
26
Telangana
₹308
27
Tripura
₹300
28
Uttar Pradesh
₹300
29
Uttarakhand
₹300
30
West Bengal
₹300
31
-
Andaman and Nicobar Islands (Andaman District)
-
Andaman and Nicobar Islands (Nicobar District)
-
₹348
-
₹367
32
Dadra and Nagar Haveli and Daman and Diu
₹340
33
Lakshadweep
₹348
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Read more: Govt. Revises Variable Dearness Allowance Rates, Effective 1 April 2026
[State-wise Wage Rates Notification, dt. 30-6-2026]

