Cyril Amarchand Mangaldas (CAM) acted as lenders’ legal counsel to International Finance Corporation and India
Infrastructure Finance Company Limited in relation to financial assistance being availed by Genus Banas Smart Metering SPV Private Limited, Genus Shekhawati Smart Metering Solutions SPV Private Limited, Genus Mewar Smart Metering SPV Private Limited, Genu Bikana Smart Metering SPV Private Limited, Genus Braj Smart Metering SPV Private
Limited and Genus Marudhara Smart Metering SPV Private Limited for financing the installation, operation, and maintenance of 6 smart metering projects in the state of Rajasthan on a DBFOOT basis under the Revamped Distribution Sector Scheme (RDSS).
The deal team was led by Gayatri Shanker, Partner; with assistance from Apoorv Jain, Principal Associate; Antariksh Karnik, Principal Associate – Designate; Madiha Akhtar, Manohar Singh, and Nipun Mehta; Associates.
Santosh Janakiram, Senior Partner provided strategic inputs and guidance.

