Cyril Amarchand Mangaldas (the “Firm”) acted as legal counsel to Hygenco Green Energies Private Limited (the “Company”) and its promoters in connection with its $105 million capital raise from International Finance Corporation, Siemens Financial Servies and Fullerton Carbon Action Fund.
The Company operates as a green molecules platform engaged in the production, processing, storage, supply, transport, distribution, and sale of hydrogen and its derivatives, along with related infrastructure business models including build-own-operate structures and associated environmental attribute services.
The transaction team was led by Amarta Roy and Ishita Khandelwal, Partners; with assistance from Shreya Teewari, Principal Associate; Parnika Malhotra, Consultant; Bharti Singh, Senior Associate; and Aeruva Akash, Associate.
