India Very Young Arbitration Practitioners (IVYAP) and The Arbitration Event Tracker (TAET) are organizing an online panel discussion, Building Careers at International Arbitral Institutions: Perspectives from India-Qualified Lawyers, as part of TAET’s Early-Career in Arbitration series.
The discussion is intended to be a practical and career-oriented conversation on pathways to becoming case counsel at leading international arbitral institutions for India-qualified lawyers. The panel will focus on LLMs, professional journeys, institutional practice, upskilling, and long-term trajectories in international arbitration. We are presently coordinating participation from case counsel associated with institutions including the Permanent Court of Arbitration (PCA), Asian International Arbitration Centre (AIAC), Singapore International Arbitration Centre (SIAC), International Chamber of Commerce (ICC), and the Hong Kong International Arbitration Centre (HKIAC).
The discussion would be of particular value to young Indian practitioners and students interested in international arbitration careers.

