On 6 June 2026, the Appointments Division, Department of Justice, Ministry of Law and Justice notified the Order of appointment of 6 Additional Judges as Permanent Judges of the Bombay High Court.
As per the notification, the President of India in exercise of the power conferred by Article 217(1), Constitution of India, appointed the following Additional Judges of the Bombay High Court as Judges with effect from the date they assume charge of their respective offices.
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Justice Nivedita Prakash Mehta
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Justice Prafulla Surendrakumar Khubalkar
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Justice Ashwin Damodar Bhobe
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Justice Rohit Wasudeo Joshi
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Justice Advait Mahendra Sethna
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Justice Pravin Sheshrao Patil
