In Episode 02 of Law, Camera & Conversations, Advocate Anusha Soni speaks with Sajan Poovayya, Senior Advocate, Supreme Court of India, and Arun Sadhanand Prabhu, Partner & Co-Head (Digital), Cyril Amarchand Mangaldas, on the evolving legal framework shaping India’s digital future.
Watch the full conversation now on SCC Times.
Data Privacy, Surveillance & India’s Digital Future | Full Episode Out Now
In Episode 02 of Law, Camera & Conversations, Advocate Anusha Soni speaks with Sajan Poovayya, Senior Advocate, Supreme Court of India, and

