New Delhi | May 20, 2026: Shardul Amarchand Mangaldas & Co. (SAM) acted as legal counsel to ITC Hotels Limited in relation to its acquisition of 100% of the issued and paid-up share capital of Zuri Hotels and Resorts Private Limited (“ZHRPL”), which owns and operates ‘The Zuri Kumarakom, Kerala Resort & Spa’, a luxury resort property situated along the banks of Vembanad Lake in Kerala.
SAM’s Transaction team comprised of Rudra Kumar Pandey, Partner, Rohan Jain, Partner, Kshitij Arora, Counsel; Shrutika Lakhotia, Senior Associate; and Kunal Gupta, Associate.
Due diligence team comprised of the following:
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Corporate: Rudra Kumar Pandey, Partner; Rohan Jain, Partner; Kshitij Arora, Counsel; Shrutika Lakhotia, Senior Associate; Arshit Kapoor, Associate; and Kunal Gupta, Associate.
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Real Estate: Mrinal Kumar, Partner and Shrutikirti Kumar, Partner, Arnav Kumar Sahni, Principal Associate; Gouri Kotwaliwale, Associate; and Prerita Bhardwaj, Associate.
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Employment: Kriti Kaushik, Partner and Rakshita Mehta, Associate.