In a major controversy surrounding NEET-UG 2026, reports of a possible question paper leak, where a “guess paper” allegedly matched a significant number of questions, have triggered serious concerns over the integrity of India’s public examination system. Following the allegations, the National Testing Agency cancelled the examination and announced a re-test. The incident has reignited debate around accountability, systemic vulnerabilities, and the need for stronger safeguards under India’s legal framework governing competitive examinations.
Read here: NEET 2026 Paper Leak: Law, Merit, and Exam Integrity | SCC Times
