May 1, 2026, Mumbai: Cyril Amarchand Mangaldas acted as lenders’ legal counsel in relation to the financial assistance availed by ABC CT RE Park (01) Private Limited (an Evren Energy group entity) for the development, generation and maintenance of India’s one of the largest fully integrated firm and dispatchable renewable energy projects, with an installed capacity of approximately 1 GW in the states of Rajasthan and Andhra Pradesh. The project integrates wind and solar generation with a battery energy storage system (BESS) to enable reliable, on-demand supply of renewable power. The transaction was led by Subhojit Sadhu, Partner (Finance & Infrastructure) Director (CAM – Middle East); and Shehryar Khanum, Consultant; with support from Kavya Mathur, Senior Associate; and Kriti Chaturvedi, Associate. Santosh Janakiram, Senior Partner; provided strategic inputs on the transaction. Diligence exercise was led by Harita Rao, Consultant; with support from Shehryar Khanum, Consultant; Kavya Mathur, Senior Associate; and Kriti Chaturvedi, Associate Vishal Binod, Partner; assisted in the regulatory aspects of the transaction.
Cyril Amarchand Mangaldas advised lenders on US $600 million dual-currency financing of a 1 GW renewable energy project in India
Cyril Amarchand Mangaldas advised lenders on a US$600 million dual-currency financing for a 1 GW renewable energy project integrating solar, wind, and battery storage in India.

