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Sabarimala Hearing: SG Tushar Mehta Defends Faith-Based Practices, Says Religion Is Not Gender-Centric

Sabarimala Hearing: SG Tushar Mehta Defends Faith-Based Practices, Says Religion Is Not Gender-Centric

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Published on April 12, 2026April 11, 2026By Editor

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Sabarimala Hearing: SG Tushar Mehta Defends Faith-Based Practices, Says Religion Is Not Gender-Centric

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