Supreme Court designates 1 former High Court Chief Justice and 6 Judges as Senior Advocates

The Supreme Court designated former Chief Justice of Manipur High Court and 6 other former Judges as Senior Advocates with effect from 17-9-2025.

Published on By
former HC CJ and Judges as Senior Advocates

On 17-9-2025, in a Full Court meeting, the Chief of India B.R. Gavai and the Judges of the Supreme Court designated the following former Chief Justice/ Judges of the High Courts as Senior Advocates with effect from 17-9-2025:

  1. Justice D. Krishna Kumar, former Chief Justice, High Court of Manipur

  2. Justice Attau Rahman Masoodi, former Judge, High Court of Judicature at Allahabad

  3. Justice Avinash Gharote, former Judge, High Court of Bombay

  4. Justice G. Ilangovan, former Judge, Madras High Court

  5. Justice Jitendra Kumar Chauhan, former Judge, High Court of Punjab and Haryana

  6. Justice R. Subramanian, former Judge, Madras High Court

  7. Justice Virendra Gyansingh Bisht, former Judge, High Court of Bombay

Tags :
2 Comments

Most Read

2 comments

  • Best wishes. Welcome back to reality 🙏🏼🙏🏼😂😂

    Reply

    • may i get the contact number of Hon’ble Former Justice Mr Jitendra Kumar Chauhan

      Reply

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.