Centre notifies appointment of 16 Judges for 5 High Courts

On 8-8-2025, the President of India, in exercise of powers conferred by the Constitution, appointed following Judges for 5 High Court:

Andhra Pradesh High Court

Permanent Judges:

1. Justice Harinath Nunepally,
2. Justice Kiranmayee Mandava @ Kiranmayee Kanaparthy,
3. Justice Sumathi Jagadam

4. Justice Nyapathy Vijay

Calcutta High Court

Permanent Judges:

1. Justice Partha Sarathi Sen

2. Justice Apurba Sinha Ray

Additional Judges [For fresh term]:

1. Justice Biswaroop Chowdhury,
2. Justice Prasenjit Biswas,
3. Justice Uday Kumar,
4. Justice Ajay Kumar Gupta,
5. Justice Supratim Bhattacharya,
6. Justice Partha Sarathi Chatterjee

7. Justice Md. Shabbar Rashidi

Chhattisgarh High Court

Permanent Judges:

1. Justice Ravindra Kumar Agrawal

Delhi High Court

Judicial Officer as Judge:

1. Vimal Kumar Yadav

Karnataka High Court

Permanent Judge:

1. Justice Gurusiddaiah Basavaraja