Kolkata National Disability Rights Article Writing Competition

About the Organisers

WBNUJS, established in 1999, is one of India’s most prestigious law universities. Renowned for its commitment to academic excellence, inclusivity, and social responsibility, WBNUJS has long championed accessibility in legal education. We have hosted several flagship events, including the NUJS-HSF Moot, the NUJS ADR Mediation Competition, and Para-Invicta — India’s only sports fest dedicated to specially-abled students.

The 1st NUJS National Disability Law Moot Court Competition is a pioneering national-level initiative focusing exclusively on the legal rights and protections of persons with disabilities (PwDs), as enshrined under the Rights of Persons with Disabilities Act, 2016, and other related instruments.

Competition Overview

The West Bengal National University of Juridical Sciences (NUJS), Kolkata, is pleased to announce the National Disability Rights Article Writing Competition as part of its broader commitment to inclusive legal education and discourse. This competition is an opportunity for students, researchers, and professionals to critically engage with contemporary issues in disability rights law and policy.

Participants are encouraged to explore themes such as the intersection of caste, gender, and disability; the legal dimensions of AI and accessibility; reasonable accommodation in digital spaces; and the global positioning of India in disability rights advocacy. The competition seeks well‑researched and original submissions hat critically engage with disability rights under the RPwD Act, 2016, and global legal paradigms from undergraduate, postgraduate, and doctoral law students, as well as legal professionals. Both individual and co-authored entries (up to two authors) are permitted.

Beyond being an academic exercise, the initiative aims to foster discourse on social stigma, digital accessibility, intersectionality, and AI’s role in disability laws, while amplifying underrepresented voices in the legal sphere.

Participants are sure to gain visibility, publication opportunities, and a platform to shape legal conversations around disability justice.

Why Should You Participate?

Top 3 entries to be published in reputed journals, top 10 entries to get merit certificates and participation certificates will be given to everyone:

  • Opportunity to publish in a reputable law journal
  • Engage with emerging domains such as AI & disability law
  • Network with scholars, activists, and legal professionals in the inclusive justice space

Topics & Submission Guidelines

The topics for the competition include:

  1. Gender and Disability Law in Global Context
  2. Legal Aspects of Corporate Social Responsibility (CSR) and Disability Inclusion
  3. Prison Rights of a person defined under the PwD Act
  4. ADR & Access to Justice for the Specially-abled Community
  5. Intersectionality of Caste & Disability: Legal Implication in India
  6. India’s Role in the Global Disability Rights Discourse
  7. Autonomy v. Centralisation: Federalism & Design of Disability Rights Policies
  8. AI, Disability & Law
  9. Case Comments on any notable judgement surrounding Rights of PwD community

Participants may delve into the sub-themes of the given themes

Word Limit

The word limit is 2,500 — 3,500.

For formatting guidelines: https://drive.google.com/file/d/1KFQWztGrIB41OTtvFuJMhy67eaI6GwW9/view?usp=drive_link

All submissions to be emailed at: nationaldisabilitymoot@nujs.edu

Important Dates

  • Registration closes: 15-July-2025
  • Article submission deadline: 22-July-2025
  • Results will be announced on: 3-August-2025

Who Can Participate?

Open to Indian law students (UG, LL.M., PhD) and Working professionals

Individual or team submissions accepted

Participation Fees

UG: ₹299 (single authorship) / ₹499 (double authorship)

LL.M.: ₹449 (single authorship) / ₹649 (double authorship)

PhD/ Working Professionals: ₹649 (single authorship) / ₹899 (double authorship)

Awards

  • All the entries will also be published in a reputed journal and a coffee table book of our own, which will be distributed among legal luminaries, with due credit
  • Top 3 entries to be presented in the NUJS Disability Rights Conclave
  • Exciting cash prizes for winners

How to Register?

Fill out the Google form: https://forms.gle/M92PqPjP961qcgwS7

Payment details

Name: Kinjal Das

Bank Name: Bandhan Bank

Branch: Ballygunge

A/C No.: 50220033592779

IFSC No.: BDBL0001699

Upload payment proof after paying by NEFT/UPI.

Contact

For queries, please feel free to reach out to:

Chair: Kinjal Das (+91 75959 65675)

Deputy Chairs: Anushka Maji (+91 86174 78308) | Saarthak Samadder (+91 94330 48880)

Event Head: Serena Sarkar (+91 99032-20206)

Email: nationaldisabilitymoot@nujs.edu

To know more click on brochure

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