Calcutta High Court: In a plea filed by Sharmishtha Panoli seeking urgent relief, Raja Basu Chowdhury, J., granted interim bail.
In a case concerning an allegedly offensive video she posted on social media in the context of ‘Operation Sindoor’, for alleged blasphemous remarks against Prophet Mohammad and Muslim Community on Instagram and X (formerly Twitter), she was arrested from Gurugram following the registration of an FIR on 15-05-2025.
[Sharmishtha Panoli v. State of West Bengal, Case No: WPA/12361/2025]
Source: Press
