JSA acted as Legal Counsel for NTPC Green Energy’s IPO, which is the largest fresh issuance of equity shares in fiscal 2025.
JSA advised NTPC Green Energy Limited (the “Company”) in relation to the initial public offering of equity shares (“IPO”) of the Company, comprising of a fresh issue of equity shares with an aggregate value of INR 100 billion.
The Company is a wholly owned subsidiary of NTPC Limited, a ‘Maharatna’ central public sector enterprise, and the largest public sector enterprise in renewable energies (excluding hydro) in terms of operating capacity and power generation as of fiscal 2024.
Deal value: INR 100 billion
