NUSRL National Criminal Law

The Surana & Surana and National University of Study and Research in Law, Ranchi are delighted to announce the first edition of National Criminal Law Moot Court Competition, 2024. The Moot Court Competition is an exciting platform for law students to showcase their legal research and advocacy skills in the field of criminal law.

ABOUT THE UNIVERSITY

The National University of Study and Research in Law (NUSRL) was established by an Act of the State Legislature, inspired by the vision of India’s constitutional forefathers. They recognized that law, legal systems, and legal institutions play a pivotal role in shaping the human, social, political, and economic development of the nation. Law, as a social process with a profound influence on societal dynamics, serves as the backbone for the healthy growth of democracy and the rule of law.

ABOUT THE COMPETITION

  • The Competition is scheduled in a hybrid format and will consist of virtual rounds on October 26, 2024, followed by on-campus rounds at NUSRL Ranchi on November 15-16, 2024. This competition aims to foster a deep understanding of criminal law through critical legal analysis and argumentation.

  • All students pursuing their 3 years/ 5 years undergraduate LL.B. degree course from any bona fide college/institute/university across the country are eligible to participate in the said competition.

  • There is no cap on the number of teams participating from a single institution.

  • The competition also offers substantial rewards, including a prize pool of Rs. 50,000 and additional benefits up to Rs. 1,00,000, along with awards for the best memorials and best advocates. It is an ideal opportunity for aspiring lawyers to test their abilities and gain recognition for their legal talents.

AWARDS & PRIZES

  • Winning Team: INR 21,000

  • Runner up Team: INR 11,000

  • Best Memorial: INR 6,000

  • Second Best Memorial: INR 4.000

  • Best Student Advocate: INR 5,000

  • Second Best Student Advocate: INR 3,000

  • Three (3) one-year complimentary subscriptions to SCC Online Web Edition to be distributed to the winning team worth Rs. 24,000 each. Total value of Rs. 72,000.

  • All winners in all categories would be preferred for internship slots in the Surana & Surana International Attorneys office based on the team and location preference.

  • One month of SCC Online Web Edition access to all participants valued at Rs. 1099 each.

IMPORTANT DATES

Start of Online Registration: 20th September, 2024

Last date for Online Registration: 15th October, 2024

Last date for seeking Clarification to the case: 16th October, 2024

Release of Clarifications: 18th October, 2024

Last Date for Submission of Memorials: 20th October, 2024

Orientation, Draw of Lots, Exchange of Memorial: 24th October 2024

Preliminary Rounds I & II: 26th October, 2024

Last Date for submission of Travel Plans: 30th October, 2024

Octa finals / Quarterfinals: 15th November 2024 (On-campus Ranchi)

Semifinals, Finals, Valedictory & Prize Distribution: 16th November, 2024

REGISTRATION AND PAYMENT DETAILS

  • Online registrations are open from 20th September 2024. The teams must register online by 15th October 2024. Teams will have to register online at https://moot.in/registration.php.

  • No temporary registration requests will be entertained. Kindly refrain from sending such requests to Surana & Surana or NUSRL, Ranchi.

  • Participants will receive an automated system-generated acknowledgment on successful submission of registration.

  • Participants will receive an approval as acceptance of their request for participation by 17th October 2024 or earlier.

  • A registration fee of Rs. 3,000/- is to be paid online by 15th October 2024 at NEFT:

    Account Name: NUSRL, Ranchi

    Bank: Bank of India

    Account: 490710110003104

    IFSC Code: BKID0005900

    Branch: NUSRL Campus, Ranchi, Jharkhand, India.

  • Receipt of the online payment to be sent by email to: nationalmoot@nusrlranchi.ac.in.

STUDENT COORDINATORS:

Mr. Vansh Gandhi — +91 8950467221

Mr. Mukund Ranjan — +91 9135560027

Ms. Abhaya Shruti — +91 9102642737

Ms. Prekshi Bairathi — +91 7597121198

EMAIL: nationalmoot@nusrlranchi.ac.in

Click here to access the Brochure SURANA & SURANA AND NUSRL NATIONAL CRIMINAL LAW MOOT COURT COMPETITION 2024

Click here to access the Moot Proposition Moot Proposition

Click here to access the Rules Rule Book

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