About the Competition
Amity University, Noida, a pioneer educational institution promises to uphold its tradition of excellence in every field. Amity Law School, Noida continues its legacy of nurturing budding law professionals and takes pride in a curriculum that surpasses industry standards, producing distinguished legal practitioners who significantly contribute to the field.
The Moot Court Society of the Amity Law School, Noida takes the privilege to organize the 14th AMITY INTERNATIONAL MOOT COURT COMPETITION 2024 (AIM).
Scheduled from October 17th to 19th, 2024, this year’s competition will be conducted in- person, providing participants with the invaluable opportunity for direct engagement and authentic mooting experiences. The theme for this year’s competition is “The case concerning Genocide and Territorial Sovereignty”.
The event is renowned for its academic rigor and attracts participants who bring varied perspectives and innovative solutions to complex global issues. The moot court competition shall be in a PAPERLESS FORMAT.
Eligibility-
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All recognized Law Schools, Universities, and Institutions in India or Abroad with a minimum three year of LL.B. courses shall be eligible to participate.
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Only one team is allowed to participate from each Institution/College through a valid authorization.
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All teams must have Authorization Certificate from their respective institutions with permission and signature of respective institute.
Important Dates
Registration Opens — August 15th, 2024
Registration Closes — September 20th, 2024
Last Date of Memorial Submission — October 5th, 2024
Registration:
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Registration fee – Rs. 7500 ( Inclusive of 18% GST)
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Registration link is provided in the attached Moot Brochure.
