Calcutta High Court

Calcutta High Court: In a plea regarding objectionable comments being made on social media under the picture of the RG Kar Medical College rape and murder victim, a Division Bench of TS Sivagnanam, CJ., and Hiranmay Bhattacharya, J. asked the Central Bureau of Investigation (‘CBI’) to examine the issue and submit a report on the next date of hearing.

It was noted that unacceptable and nasty comments were made on the photograph of the deceased doctor.

The trainee doctor was found dead in the seminar room of the R.G. Kar Medical College on 09-08-2024. The Court had handed over the case to the CBI for investigation and thus, found them competent to deal with the grievances in the present matter as well.

The matter has further been listed on 18-09-2024.

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