TNNLU | One Day National Conference on Law and Policy on Investments in India: Issues and Challenges

ABOUT TNNLU:

The Tamil Nadu National Law University, established by the Government of Tamil Nadu through Act No. 9 of 2012, offers globally competitive legal education on its 25-acre campus in Tiruchirappalli, Tamil Nadu. Recognized by the UGC and BCI, TNNLU is a member of the Association of Indian universities and the Shastri Constitute. It offers various UG, PG, and research programmes in law with a strong academic environment featuring expert faculty, active student participation in co-curricular and extracurricular activities, and a robust alumni network. TNNLU has 14 research centres in diverse fields of law and actively engages in teaching, training, publication and research.

ABOUT CENTRE FOR INVESTMENT LAWS (CIL):

The Centre for Investment Laws (‘CIL’) was established by the Tamil Nadu National Law University (TNNLU) in 2021. It aims to address the rising demand for expertise in investment laws within India, particularly in Tamil Nadu.

Funded by a seed money of ₹10 lakh grant from the Tamil Nadu Government, the CIL fosters research on legal issues related to FDIs, SEZs, strategic thinking in investment laws, and organising various academic events like conferences. The Centre further aspires to assist policymakers in developing a legal innovation ecosystem, facilitating investments by supporting and interdisciplinary research. One of the Visions of the CIL is to become a regional research hub and thought leader for research on investment-related laws in India

TIMELINE OF EVENTS:

THEMES:

THE FOLLOWING THEMES ARE ILLUSTRATIVE AND NOT EXHAUSTIVE. PARTICIPANTS ARE ENCOURAGED TO SUBMIT FULL PAPERS ON ANY TOPIC RELEVANT TO THE CONFERENCE THEMES

THE RULES OF FORMATTING:

ABSTRACT SUBMISSION

• WORD LIMIT: 250 – 300 WORDS

• FIVE KEYWORDS

FULL PAPER SUBMISSION

• WORD LIMIT: 4500-6000 WORDS (INCLUSIVE OF AN ABSTRACT, KEYWORDS, AND FOOTNOTES)

• CITATION: BLUEBOOK 21 EDN

FONT REQUIREMENT

• TITLE: 16 PTS CENTRE ALIGNED S

• SUBHEADING: 14 PTS LEFT ALIGNED

• BODY TEXT: GARAMOND

  SIZE: 12 PTS

• FOOTNOTES: GARAMOND

  SIZE: 10 PTS

• SPACING: BODY -1.15 PTS

  FOOTNOTES: 1 PTS

• PAPER SIZE: A4,

• PORTRAIT MARGINS: 2.54″ ON ALL SIDES

THE DETAILS FOR REGISTRATION:

ONLINE FEE/IN-PERSON FEE

• ACADEMICIANS – ₹1,500 / ₹2,000

• SCHOLARS ₹1,000 / ₹1,500

• STUDENTS ₹500 / ₹1,000

• PARTICIPANTS ₹300 / ₹500

THE REGISTRATION FEE (IN-PERSON) INCLUDES A CONFERENCE KIT, FOOD AND REFRESHMENTS ON THE EVENT DAY

THE DETAILS FOR PAYMENT:

ACCOUNT NAME: TNNLU – CONFERENCE SEMINAR AND WORKSHOP

ACCOUNT NUMBER:30030110042083

IFSC: UCBA0003003

BANK AND BRANCH: UCO BANK, TNNLS BRANCH

SUBMISSION DETAILS:

• SUBMISSION – ONLY IN .docx FORMAT

• MAXIMUM OF TWO AUTHORS ALLOWED THE FULL PAPER IS TO BE UPLOADED TO THE GOOGLE FORM CIRCULATED VIA EMAIL AFTER THE SELECTION OF THE ABSTRACT IS COMMUNICATED FROM “CIL@TNNLU.AC.IN”

• THE ABSTRACT AND FULL PAPER SUBMISSIONS SHOULD NOT CONTAIN ANY DETAILS OF THE AUTHOR(S)

PUBLICATION OPPORTUNITY:

The best papers with a similarity index of less than 10% after review on Turnitin will be published in an ISBN-indexed book after the Conference, at the discretion of the Conference Organizers

ACCOMODATION (CHARGES EXTRA):

• FIRST-COME-FIRST-SERVE BASIS -TO BE PAID AT VENUE

• ₹1,000 FOR ONE DAY

• ONE AIR-CONDITIONED ROOM PER PERSON

CONTACT US:

Email: cil@tnnlu.ac.in

Contact:

Mr. B. Hareesh Krishnan- +91 63806 92393

Mr. Navis Rohan- +91 98406 59953

To know more click on Brochure (One-Day Conference on Law and Policy on Investment)