Lakshmikumaran & Sridharan attorneys, announced their senior-level promotions, elevating six lawyers from Partners to Executive Partners.
Speaking about the new promotions, Mr. V Lakshmikumaran, Managing Partner, Lakshmikumaran & Sridharan Attorneys, said, “The promotions reflect the strength of our offering and our commitment to growing a strong leadership for the future. They all have immense experience that will help us in expanding the scope of our practices while delivering meaningful value solutions by serving our existing and potential clients even better.”
He added: “I would like to congratulate each one of our colleagues on their well-deserved promotion.“
The elevation of these Partners further strengthens LKS’s ability to provide comprehensive legal solutions tailored to meet the diverse needs of our clients. Each promoted individual brings broad industry knowledge and a proven track record of delivering exceptional client service aligned with the firm’s vision. The promotions are effective from July 1, 2024.
Elevated Partners
About Lakshmikumaran & Sridharan
Lakshmikumaran & Sridharan (LKS) is a premier full-service Indian law firm specializing in areas such as corporate & M&A/PE, dispute resolution, taxation, and intellectual property. The firm, through its 14 offices across India, works closely on litigation and commercial law matters, advising and representing clients both in India and abroad. The firm has handled more than 30,000 litigation cases before various forums including 2,000 cases before the Supreme Court of India. Over the last 37 years, the firm has worked with over 15,500 clients which range from start-ups, and small & medium enterprises, to large Indian corporates and multinational companies.
The professionals within the firm bring diverse experience to service clients across sectors such as commodities, automobile, manufacturing, healthcare, IT/ITeS, FMCG, hospitality, real estate, petrochemicals, e-commerce, fintech, big data, renewables, cryptocurrency, gaming and sports. The firm takes pride in the value-based, client-focused approach that combines knowledge of the law with industry experience to design bespoke legal solutions.
The firm’s driving principles to achieve our vision are integrity, knowledge, innovation, and collaboration.