Supreme Court designates 5 new Senior Advocates

In a Full Court meeting on 06-03-2024 presided by Dr Justice D.Y. Chandrachud, the Chief Justice of India, designated 5 Advocates-on-Record/Advocates as Senior Advocates with effect from 06-03-2024. The shortlisted names are as follows-

1. Rajesh Mahale, Advocate-on-Record

2. P.V. Dinesh, Advocate-on-Record

3. Harinder Mohan Singh (HM Singh), Advocate-on-Record

4. Kaveeta Wadia, Advocate-on-Record

5. S. Nandakumar, Advocate