Delhi International Arbitration Centre (‘DIAC’) and Eastern Book Company (EBC) entered into an MoU for publishing and distributing the ‘Delhi Arbitration Review’.
The Review will be indexed on SCC Onliner®. Subscribers will be able to purchase hard copies or e-Copies from the EBC Webstore. It can also be purchased and read on the EBC Reader.
About Delhi Arbitration Review
The Delhi Arbitration Review seeks to foster critical, multi-jurisdictional academic research and discussion on contemporary issues in the realm of arbitration. This Bi-annual Review is intended to become a source of academic literature that will benefit the arbitration fraternity as a whole and contribute to ongoing debates on various issues pertaining to the global practice of arbitration. The Review will be published by Eastern Book Company.
About EBC
EBC is India’s foremost publisher of legal content. EBC Group is the intellectual giant in legal publishing, with offices in several Indian cities and abroad. EBC has traditionally published a wide range of legal commentaries, student texts, law reports and digests. Today its products include pioneering works both in the print and electronic medium.
Editorial Board
Hon’ble Ms. Justice Rekha Palli, Judge, High Court of Delhi (Chair)
Mr. Rajshekhar Rao, Sr. Advocate
Mr. Nakul Dewan, Sr. Advocate
Mr. Shashank Garg, Advocate
Dr. Amit George, Advocate
Editorial Team
Mansi Sood
Rishab Dheer
Ritika Sinha
Tansi Fotedar
