Shardul Amarchand Mangaldas advised Vidal Healthcare Services Private Limited and its group entities, on its acquisition by Bajaj Finserv Health Limited (“BFHL”). The transaction is valued at approximately USD 39,100,470 and the deal was signed on 30 January 2024.
SAM & Co team was led by Shailaja Lall, Partner; Shivangi Talwar, Partner; Akshay Sachthey, Principal Associate; Christina Shaju, Senior Associate; and Neeti Amin, Associate.
Chitale Legal advised BFHL on the legal aspects.
About Shardul Amarchand Mangaldas & Co:
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, international commercial arbitration, capital markets, banking & finance, tax, intellectual property, data protection and data privacy, technology law and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 829 lawyers including 166 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
