Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Published on February 5, 2024October 16, 2025By Ridhi Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Related Tags : Consensual Sexdating appDelhi High CourtMatrimonial Appealpretext of marriagerape on the pretext of marriage 6 Comments
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Consensual sex between adults under any circumstances should not lead to a rape charge.