Greetings from NLU Nagpur! We have an exciting opportunity for all Sports Law enthusiasts! 🏏⚖️
Our Centre for Sports Law, in collaboration with the Centre for Intellectual Property Rights, DPIIT-IPR Chair, and Department of Management, is organizing a National Conference on ‘Exploring Multifaceted Landscape of Sports Laws in India’.
This conference aims to delve into the nuances of Sports Laws in India, addressing a wide range of issues such as Harassment, Intellectual Property, Broadcasting, Endorsement, Franchising, Sponsorship, Merchandising, Doping, and Violence, among others.
We invite full-length scholarly papers 📝 in the emerging areas of Sports Laws for theoretical, methodological, and empirical investigations.
🔖 Sub-themes include but are not limited to:
Sports Laws and Constitution of India
Sports Laws and Intellectual Property Rights
Sports Management and Commercialization in India
Contemporary Development in Sports Laws in India
🗓️ Important Dates:
Submission of Abstract: February 10, 2024
Confirmation of Abstract Selection: February 15, 2024
Fee Payment and Registration: February 20, 2024
Submission of Full Paper: March 15, 2024
Conference Date: April 5-6, 2024
Submit your papers and register for the conference at the following links:
Abstract Submission: https://lnkd.in/dvQEQ8Na
Registration Link: https://lnkd.in/dr2Si96s
Full Paper Submission: https://lnkd.in/dtr3GjsN
Contact Information
In case of any queries or clarifications regarding the competition feel free to mail your queries to nsspl@nlunagpur.ac.in with the subject line “Competition Problem-Queries” or contact the following (between 10 AM to 4 PM (IST):
To know more click on 75bd3cc6-cdc0-4311-81b8-48123821182c