The Chartered Institute of Arbitrators (CIArb) India Branch, in collaboration with the Bombay Bar Association and the Society of Indian Law Firms, is set to host the highly anticipated Annual CIArb India Conference, “Corporate Dispute Resolvers: The Role of General Counsel, Professionals, and the Industry,” on January 6th, 2024, at The Lalit Mumbai. This event is poised to bring together General Counsel, experts, ADR professionals, Third-Party Funders, and Chambers under one roof.
Founded as a non-profit organization under the Royal Charter of the United Kingdom in 1979, the Chartered Institute of Arbitrators has established itself as a global center of excellence for the practice and profession of ADR. With an impressive membership base exceeding 17,000 individuals across 149 countries, supported by a robust international network of 42 branches, CIArb is committed to upholding the highest standards in ADR worldwide. The organization achieves this by providing comprehensive training, accrediting arbitrators, and fostering a pool of high-quality ADR professionals.
The CIArb India conference boasts an impressive lineup of speakers and guests, including Hon’ble Mr. Justice Somasekhar Sundaresan, Judge of the Bombay High Court, who will grace the occasion as the Hon’ble Chief Guest. Other esteemed personalities include Dr. Dewang Vyas, Senior Advocate and Additional Solicitor General of India; Mr. Birendra Saraf, Senior Advocate and Solicitor General of Maharashtra; Hon’ble Mr. Justice Akil Kureshi, former Chief Justice of Rajasthan and Tripura High Court; Mr. Nitin. G. Thakker, President of the Bombay Bar Association; and Mr. M. Damodaran, former Chairperson of SEBI.
This event is sponsored by Legal Pay, AKS & Partners, Society of India Law Firms, and Alvarez Marshal and supported by leading arbitration institutions and organizations, including MCIA, IAF, SIAC, ICC Arbitration, IAMC Hyderabad, Nani Palkhivala Arbitration Centre, ICSI, IIAC, CTAAR, FICL, Bombay Chamber of Commerce, ILSCA, ACL.
Dr. Lalit Bhasin, Hon’ble Chairman of the Chartered Institute of Arbitrators India Branch, and Mr. Nusrat Hassan the Hon’ble Secretary of the CIArb India Branch invites all to be a part of this conference, registration is free, but seats are limited. Secure your spot by registering through the link provided below:
https://docs.google.com/forms/d/e/1FAIpQLSczkJTKJHhpvctMbtuax6DjxLi5YFMqsgPduQzEgURFCu-b7g/viewform
Don’t miss this opportunity to delve into the latest developments in ADR and network with industry experts and professionals. Join us at the Annual CIArb India Conference 2024 as we explore excellence in Alternative Dispute Resolution and contribute to the growth and advancement of this field.
To know more click on CIArb Flyer – – 26th December 2023_compressed
