ABOUT THE FACULTY OF LAW, UNIVERSITY OF LUCKNOW-
The Faculty of Law, University of Lucknow is a pioneer legal institution of India. It was established in 1921 with three teachers. Mr. Jag Mohan Nath Chak was its first Dean. The real architect was Prof. R. U. Singh, with great zeal and enthusiasm he organized teaching and research in the faculty in the systematic way. He held the office of dean, faculty of Law till 1956. He also structured the Law Faculty of Delhi University and Law School, B.H.U. Dr. Shankar Dayal Sharma (Former President of India), Dr. Avtar Singh (well-known authority on Contract Law) are the renowned alumni of the Faculty of Law, University of Lucknow.
ABOUT THE COMPETITION –
Lucknow University Moot Court Association, Faculty of Law, University of Lucknow is pleased to announce the 2nd Dr. Avtar Singh Memorial National Article Writing Competition,2023.
The competition is open to all the college students who are currently pursuing graduation or post graduation in bonafide university. Only Sole authorship or co-authorship of a maximum of 2 persons are allowed.
REGISTRATION PROCESS –
All teams that desire to participate in the competition must fill the Google registration form before 15th December, 2023 through the link – https://forms.gle/qZTbt2ncDkRs5KeJ7
REGISTRATION FEES-
Single Author; Rs. 400
Co-Author- Rs. 600.
The payment details are mentioned in the brochure.
IMPORTANT DATES –
Last date of Registration : 15th December 2023
Last date of Submission: 20th December 2023
BROCHURE – https://drive.google.com/drive/folders/1WnXcEL75Ldz-G-Bm5xAYAgPrgQoO-1vu
