Khaitan & Co acts as the legal counsel as to Indian Law for Gopal Snacks Limited and the Selling Shareholders in relation to the initial public offering

DEAL DETAILS Gopal Snacks Limited | Initial Public Offering Khaitan & Co acted as the legal counsel as to Indian Law for

Gopal Snacks Limited

DEAL DETAILS

Gopal Snacks Limited | Initial Public Offering

Khaitan & Co acted as the legal counsel as to Indian Law for Gopal Snacks Limited (the “Company”) and the Selling Shareholders in relation to the initial public offering consisting of an offer for Sale of such number of equity shares aggregating to INR 6,500 million.

Promoter Selling Shareholders – Bipinbhai Vithalbhai Hadvani, Gopal Agriproducts Private Limited

Other Selling Shareholder – Harsh Sureshkumar Shah

The core team consisted of Sudhir Bassi (Executive Director), Thomas George (Partner), Suman Prabhu (Principal Associate), Poorvi M Jain (Senior Associate), Vaishnavi Gupta (Associate), Komal Israni (Associate) and Aadhya Singh (Associate).

Gopal Snacks Limited is a fast-moving consumer goods company in India, offering a wide variety of savoury products under the brand ‘Gopal’, including ethnic snacks such as namkeen and gathiya, western snacks such as wafers, snack pellets and extruder snacks, and fast-moving consumer goods that include papad, spices, gram flour or besan, noodles, rusk and soan papdi.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *