Indian Review of International Arbitration

The Indian Review of International Arbitration invites submissions from practitioners, academicians and students in the field of international arbitration for Issue II, Volume III of its Journal, to be published in December, 2023.

About IRIArb

Indian Review of International Arbitration (IRIArb) is an international journal which follows a blind peer review format and is edited by professors, practitioners and research scholars from around the globe. Our Advisory Board and Editorial Board also manifest the international outlook of the journal.

The journal is published bi-annually in by the Centre for Arbitration and Research, Maharashtra National Law University Mumbai and accepts high quality, analytical, rigorous papers from professors, practitioners, research scholars and students in the field of international arbitration and allied areas.

The journal promotes original, unpublished and high quality research work in the field of international arbitration and encourages empirical work, however, doctrinal papers are also accepted. It is an open-access journal whose aim is to make the knowledge of international arbitration more democratic and accessible. The journal does not accept any payment for the publication.

Further details on the Journal may be found on our website HERE.

Mode of Submission

The Manuscript for Issue II, Volume III of IRIArb may be submitted HERE. The deadline for the same is 30th October, 2023.

Manuscripts will undergo a blind peer review conducted by the Board of Editors of IRIArb post the deadline. We accept manuscripts year-round, on a rolling basis, and any manuscript submitted after the aforesaid deadline will be considered for the subsequent issue.

Submission Guidelines

We invite submissions under the following headings-

  1. Articles (3000-6000 words)

  2. Case Comments (1000-2500 words)

  3. Book Reviews (1000-2500 words)

  4. Industry Insights (1000-2500 words)

Further details on the submission guidelines may be found HERE.

The authors are encouraged to go through the journal’s previous Issues on the website HERE.

In case of any queries and clarifications, please reach out on iriarb@mnlumumbai.edu.in.

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