commercial law

About MNLU, Aurangabad

Maharashtra National Law University, Aurangabad is a National Law University in Aurangabad, Maharashtra, India.

About CICCL Blog

The Centre for International Corporate and Commercial Law of MNLU, Aurangabad focuses on the dissemination of the knowledge related to corporate and commercial Law prevailing in domestic as well as international arenas and will cover the trends related to it.

It works to bring together the experts in these areas of law to stimulate research and debate in corporate and commercial law and practice and to strengthen cooperation with other academic centres, international organizations, the legal profession and fraternity.

About the Call for Blogs

CICCL welcomes well-researched blogs on a rolling basis. Articles, opinions, case comments, and short remarks on matters related to “International Corporate and Commercial Law” are welcome.

Theme

  • Arbitration
  • Banking Law
  • Capital Market and Securities Law
  • Company Law
  • Contract Law
  • Insolvency Law
  • Intellectual Property Rights
  • Mergers & Acquisitions
  • Taxation Law
  • Trade Law
  • Any other field related to Commercial Law.

Eligibility

The CICCL Blog, MNLU Aurangabad invites blogs from students, practitioners, researchers, academicians, policymakers and other stakeholders in the legal field.

Submission Guidelines

  • The submission must be an original work of the author, between 1300-1500 words.
  • The content must be written in Times New Roman in font size 12 with a line spacing of 1.5.
  • Submissions must be made solely in .doc/.docx format.
  • The title of the blog should be under 140 characters.
  • Co-authorship is allowed for up to two authors.
  • All relevant sources must be duly acknowledged. Citations can be incorporated in the text by adding footnotes [4th OSCOLA or SILC] or by linking to the authoritative internet source.
  • The maximum limit of plagiarism will be 15%. Submissions exceeding this will not be considered.
  • Authors may be asked to make edits based on the suggestions of the Editorial Board.
  • The authors shall receive an acknowledgement of the receipt of the article by the Editorial Board.

How to Submit?

All submissions for the CICCL Blog must be made via the Google form linked at the end of this post. Any submission made via other platforms would be rejected.

Contact Information

In case of any queries, please ciccl[at]mnlua.ac.in.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.