quality care india limited

Shardul Amarchand Mangaldas & Co. successfully represented Centella Mauritius Holdings Limited (an affiliate of TPG Inc.) before the Competition Commission of India (CCI) in relation to its acquisition of certain shareholding in Quality Care India Limited (QCIL).

Shardul Amarchand Mangaldas & Co. also advised TPG on its sale of certain shareholding in QCIL to Blackstone Inc.

Both transactions have been unconditionally approved by the CCI on 20 September 2023.

The competition team was led by Aparna Mehra, Partner; together with Rahul Shukla, Senior Associate; Kshitij Sharma, Senior Associate; Ishaan Chakrabarti, Senior Associate and Sai Divkanwar Singh, Associate.

Special thanks to Krithika Ramesh, Principal Associate, for her input and guidance.

The deal team was led by Iqbal Khan, Partner; Ambarish, Partner; Tanavi Mohanty, Partner together with Devika Menon, Principal Associate; Subbalaxmi S, Senior Associate; Krishaal Morjaria, Senior Associate; Sumedha Mazumdar, Senior Associate and Shachi Kalani, Associate.

About Shardul Amarchand Mangaldas:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, international commercial arbitration, capital markets, banking & finance, tax, intellectual property, data protection and data privacy, technology law and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 815 lawyers including 164 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

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