amity national adr tournament

The ADR Society of Amity Law School Noida announced the sixth edition of the prestigious Amity National Alternative Dispute Redressal Tournament 2023, scheduled on the 5th and 6th of October 2023.

Amity Law School Noida, (ALSN) an institution of Amity University, Uttar Pradesh, not only focuses on legal aptitude but also on practicality, while enlightening the students on the intricacies of the law. It is fully geared to provide its students with innovative and stimulating exposure. The high standards of legal education integrate their legal concepts with an incisive and practical understanding of the law.

This event would be a great opportunity for all law students (Currently pursuing a five-year integrated course, three-year LLB or LLM).

The brief of the sub-events is as follows: –

> The Med-Arb & Arbitral Award Writing Competition – It is a hybrid of Mediation and Arbitration. Each team will consist of 2 participants. A neutral party is adopted for mediation and if failed the party must go for Arbitration. The arbitrator of each team will deliver a simulation of how an arbitral award should be written within the stipulated time.

> Negotiation competition – Each team will consist of 2 participants one will be the attorney and the other being the client, who will negotiate the differing party in the most adept manner.

> Client Counseling Competition – Each team shall consist of 2 members. The Competition simulates a law office consultation in which two law students, acting as lawyers, are presented with a hypothetical dispute brought before them by a client-actor.

Eligibility criteria: –

> Maximum two teams from each college/institute are allowed to participate in each sub-event.

> The participants shall be students from any year/semester of the three or five-year LLB course or LLM from any Law College/Institute.

Participant’s Guide: –

> The registration fee is Rs. 2000/- per team (without accommodation).

> Each college participating shall mandatorily take part in all 3 above-mentioned events to be eligible for the ADR Tournament Trophy. However, a team of two members shall not be allowed to participate in more than one sub-event.

> To register for the 6th Amity ADR Tournament, please fill out the following form for the provisional registration:

https://docs.google.com/forms/d/1CtFzLbJyg8blxwq7c7BI_8cAiXT9K8_Zu6zZSmlD_Fo/viewform.

> The mode of payment will be online. The link for the payment portal will be mailed to the participants after the provisional registration is completed.

The participants are responsible for the arrangement of their accommodation.

Last date of payment :- 27th September

For more details, please refer to the detailed brochure and poster. ADR BROCHURE 2023, Poster SCC

In case of any query please contact:-

Student Convenor: –

Ms. Tanya Kaushal – +91 9711589022

Registration Heads:-

Ms. Reenaya Grover – +91 98117 99076

Ms. Aastha Sharma – +91 78887 54403

Faculty Convenor:-

Ms. Priyanka Ghai

Faculty Co-Convenors:-

Dr. Aqueeda Khan

Dr. Shrestha Chakraborty

Ms. Prabha Shree Sain

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