aviation and defence laws

The Centre for Alternative Dispute Resolution (CADR), Rajiv Gandhi National University of Law, Punjab in association with General Counsel Association of India, New Delhi is all set to organise Certificate Program on Aviation and Defence Laws from 8th September to 10th September 2023.

ABOUT RGNUL

Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in Punjab, thereby fulfilling the need for a Centre of Excellence in legal education in the modern era of globalization and liberalization.

ABOUT THE CENTRE

The Centre for Alternative Dispute Resolution (CADR) at RGNUL has been established to promote students’ and researchers’ interest in Alternative Dispute Resolution constituting of dispute resolution methods like Arbitration, Negotiation, Mediation and Conciliation and it aims to promote and develop ADR as a vehicle for socioeconomic and political justice. The ultimate objective of the Centre is to strengthen the ADR mechanism in the country by emerging as a platform for students to further their interest in the field. A strong team of teachers and students is working towards achieving this end.

ABOUT THE PROGRAM

Aviation & Defence is a sun-rise industry of India which is looking to attract unprecedented investments in infrastructure, capital procurement, growth in cargo and passenger mobility, public-private participation and immense job opportunities. As the business opportunities in aviation and defence expand, it requires the dissemination of knowledge from the experts in the area, so that future professionals are equipped to learn and participate in the opportunities that this sunrise sector provides.

RESOURCE PERSONS

Ms. Lubinisha Saha Ganguly

Head of Legal & Compliance, India & International Airbus

Mr. Shashank Jain

General Counsel, Vistara Airlines

Mr. Akhil Prasad

Board Member, Group General, Counsel & Company Secretary, Boeing India

Ms. Hoysala Grandhi

Specialist- Legal, Airport Construction, GMR Group

Mr. Bharat Bahadur

General Counsel, Akasa Airways

PROGRAM OVERVIEW

Session I

Aviation Overview

Session II

Regulatory & Leasing

Session III

Administrative

Session IV

Airports-Infrastructure Management

Session V

Aviation & Defence Overview

ELIGIBILITY

The Certificate Program is open for all students, researchers and academicians in any discipline, all professionals who have the quest to learn about the Aviation and Defence in India.

MODE

The Certificate Program will be held in online mode through Cisco Webex.\

REGISTRATION DETAILS

The tentative timings of the course are 3:00 PM to 6:00 PM.

An E-Certificate shall be issued upon attending all sessions of the program.

For further details, PFA the brochure for the Competition.

In case of any queries, kindly contact the student coordinators.

Student Coordinators:

Mr. Hrishabh Khatwani (+91 83808 82288)

Ms. Diya Gaur (+91 81188 23673)

Ms. Eshita Gupta (+91 98182 56806)

For more details click here Certificate Program on Aviation and Defence- brochure-compressed

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