transfer of high court judges

The Collegium comprising of Chief Justice of India, Dr D.Y. Chandrachud, Justice Sanjay Kishan Kaul, Justice Sanjiv Khanna, Justice B.R. Gavai and Justice Surya Kant passed a Resolution on 16-08-2023 whereby which they recommended to transfer Justice Rajnish Bhatnagar, who is currently a Judge of Delhi High Court to Rajasthan High Court.

The proposal to transfer Justice Bhatnagar was originally made on 10-08-2023, however Justice Rajnish Bhatnagar by a representation dated 16-08-2023 requested for his retention in Delhi High Court.

Upon due consideration of Justice Bhatnagar’s submissions, the Collegium decided to reiterate their proposal dated 10-08-2023 to transfer Justice Bhatnagar to Rajasthan High Court.

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