transfer of 9 high court judges

In its Resolution dated 03-08-2023, the Supreme Court Collegium comprising of Chief Justice of India, Dr D.Y. Chandrachud, Justice Sanjay Kishan Kaul, Justice Sanjiv Khanna, Justice Surya Kant and Justice B.R Gavai resolved to transfer the following 9 High Court Judges for better administration of Justice-

Name of the Judge

High Court From

High Court To

Justice Vivek Kumar Singh

Allahabad

Madras

Justice Alpesh Y Kogje

Gujarat

Allahabad

Justice Kumari Gita Gopi

Gujarat

Madras

Justice Hemant M Prachchhak

Gujarat

Patna

Justice Samir J Dave

Gujarat

Rajasthan

Justice Arvind Singh Sangwan

Punjab and Haryana

Allahabad

Justice Avneesh Jhingan

Punjab and Haryana

Gujarat

Justice Raj Mohan Singh

Punjab and Haryana

Madhya Pradesh

Justice Arun Monga

Punjab and Haryana

Rajasthan

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