India International Arbitration Centre is organising International Arbitration Dialogues on 22-08-2023 at 5:30 PM.
The programme will mark the presence of Justice Vibhu Bakhru, Judge, Delhi High Court; Justice Sachin Datta , Judge, Delhi High Court; Professor Doug Jones; Professor Janet Walker; Advocate Shashank Garg; Dhruv Phophalia , MD and India Leader, Dispute and Investigations, Alvarez & Marsal; and Gaganpreet Puri, Leader –Risk and Regulatory, Alvarez & Marsal.
The agenda of the programme is as follows:
5:00 pm -5:30 pm– Registration
5:30pm-5:45 pm– Welcome Address and Context Setting
5:45 pm-7:15 pm– Panel Discussion on ‘Due Process Paranoia’ in Arbitration followed by Q&A
7:15pm- 7:25 pm– Vote of Thanks
7:25 pm onwards -Cocktails
Register here
Note: Other details will soon be provided after registration.
