amity international moot court competition

Amity University, a renowned institution, has established itself as a legal education and innovation leader, drawing upon years of experience and expertise. Amity Law School believes in providing a distinctive curriculum that meets the high standards for aspiring law professionals to become respected figures. The school takes great pride in its ability to exceed its vision, with many accomplished individuals in the legal fraternity having emerged from its corridors.

Amity International Moot Competition, known as AIM, is eagerly anticipated by students worldwide. This year’s event focuses on International Environmental and Refugees Laws and will simulate proceedings before the International Court of Justice (ICJ). Over three intense days, the competition will bring together passionate participants from various backgrounds. The event has gained a reputation for its success and prestige, attracting international participants who offer diverse perspectives and propose innovative solutions to complex global issues.

Registration

  • The teams/institutions are required to provisionally register themselves for the competition via the link provided below.
  • The final registration link and payment details shall be sent to the teams/ institutions provisionally registered.
  • The Registration fee shall be Rs 5000.

Last Date for Provisional Registration is 20th August 2023

Eligibility

  • All recognized law schools, universities, and institutions in India or abroad with a minimum of three years of LL.B. courses shall be eligible to participate.
  • Each participating team shall comprise either two (2) members where one of the two (2) Speakers shall be designated as a Researcher or three (3) members where two (2) members shall be designated as Speakers and one (1) member as Researcher.
  • No team shall contradict the composition mentioned above. No faculty member, coach, or designated observer will be allowed to accompany the team.
  • No cross teams i.e., members of different universities, shall be allowed.
  • The language of the competition shall be English.
  • Only One team is allowed to participate from each institution/college through a valid authorisation.

Cash prizes, awards and certificates of merit shall be provided for the following categories:

  • Best Team
  • Runner-up Team
  • Best Memorial
  • Best Speaker
  • Best Researcher

We humbly request you to notify and broadcast our event across your esteemed organization’s websites, Facebook pages, Instagram pages and other social media handles.

A copy of detailed Rules and Regulations, The Concept Note of the Event, The Moot Proposition, The Tentative Event Schedule, and The Poster are attached for your kind perusal.

The teams may provisionally register through the registration link attached below or send us a mail.

Provisional Registration Linkhttps://forms.gle/Bfgw2yKuuJAetomp8

For further queries, you may contact us:

Dr Bhavna Batra (faculty Convenor) (bbatra@amity.edu)

Dr Juliee Sharma (faculty Co-Convenor) (jsharma5@amity.edu)

Student Core Committee

Gautmi Goel (8866583507)

Ranjeet Singh (9717446049)

Chakrika R (8287861011)

or contact us via E-mail: aimamity2023@gmail.com

To know more click on Concept Note- AIM 23_compressed, AIM 2023 RULES AND REGULATIONS, AIM 23- MOOT PROBLEM and EVENT SCHEDULE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.