Shardul Amarchand Mangaldas & Co. has announced promotions to Equity and general Partnership. The firm has promoted 8 to Equity Partnership and 18 to General Partnership, across its New Delhi, Mumbai, Bengaluru and Kolkata offices.
These promotions include the following as mentioned below:
Promoted to Equity Partnership:
Promoted to general Partnership:
Expressing his elation, Shardul S. Shroff, Executive Chairman of Shardul Amarchand Mangaldas & Co., said, “We are gladdened by our increased senior talent stepping into our firm's equity and other partnerships. Their value and principles reflect our culture code. We wish them a long and fruitful innings at the firm.”
Pallavi Shroff, Managing Partner of Shardul Amarchand Mangaldas & Co., shared her excitement, stating, “At Shardul Amarchand Mangaldas and Co., we place tremendous value on nurturing talent and fostering a culture of excellence. The promotion of these deserving lawyers to the position of Partners is a testament to their exceptional legal skills and dedication to our clients. We are confident that they will continue to play a pivotal role in our firm’s continued success.”
Akshay Chudasama, Managing Partner of Shardul Amarchand Mangaldas & Co., added, “We are immensely proud of our Lawyers who have consistently demonstrated their commitment to delivering exceptional legal solutions and upholding the highest standards of professionalism. Their promotion not only reflects their individual achievements but also reinforces our firm’s position as a premier legal service provider in the country.”
The newly promoted Partners bring a diverse range of expertise and industry knowledge to the leadership team of Shardul Amarchand Mangaldas & Co. Their collective proficiency and client-focused approach will further enhance the firm’s capabilities and its ability to address complex legal challenges.
About Shardul Amarchand Mangaldas & Co.:
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India's leading full-service law firms. The Firm's mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, international commercial arbitration, capital markets, banking & finance, tax, intellectual property, data protection and data privacy, technology law and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 812 lawyers including 163 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
