new-chief-justice

Andhra Pradesh High Court

The President has appointed Shri Justice Dhiraj Singh Thakur, Judge, Bombay High Court, as the Chief Justice of the Andhra Pradesh High Court with effect from the date he assumes charge of his office.

Bombay High Court

The President has appointed Shri Justice Devendra Kumar Upadhyaya, Judge of the Allahabad High Court, as the Chief Justice of the Bombay High Court, with effect from the date he assumes charge of his office.

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