national insolvency law moot court competition

It gives us immense joy to announce that UPES, School of Law, Dehradun is organising it’s VI Surana & Surana and UPES School of Law National ‘Insolvency Law’ Moot Court Competition, 2023 in association with its esteemed joint organizer, Surana & Surana International Attorneys, Chennai, in collaboration with SCC Online and EBC as exclusive ‘Knowledge Partners’. The competition is scheduled to take place from August 18th – August 20th, 2023.

UPES, aims to foster a culture where creativity, invention, subject-matter expertise, and critical thinking are encouraged to promote well-rounded personal and professional development. The competition provides an excellent opportunity for passionate law students to involve themselves in intellectual discourse over the days of the National Moot court competition.

About the Moot

The Surana & Surana and UPES School of Law National Insolvency Law Moot Court Competition was introduced to offer a forum for discussions on developments in insolvency law, in addition to fostering the development of cutting-edge skills in research, writing, and advocacy.

Since its inception, the competition has seen great expansion, with strong participation from across the country. The institution has hosted each edition with zeal and intensity, and it intends to continue the tradition this year with the same enthusiasm for learning.

Mode

Virtual

Eligibility

Students pursuing their full-time 3-year LLB (or) 5-year LLB program from a University or Institute recognized by the Bar Council of India, are eligible to apply. A recognized Institution/College/University shall be entitled to send only one Team for the competition.

Team Composition

  • Each Team shall comprise of three members. Two members of the Team shall be designated as Orators and the third member shall be designated as the Researcher.

  • Any additional member or Team Coach accompanying a Team shall not be recognized and will not be entitled to a certificate from the OC.

  • Any changes in the Team Composition shall be communicated to the OC before the commencement of the competition, failure of which can entail disqualification.

Email ID: mootcourt@ddn.upes.ac.in

Registration Procedure

Provisional Registration:

  1. Provisional Registration commences from 8th July 2023.

  2. The last date for Provisional Registration is July 20th, 2023. It is mandatory for every university to register provisionally via its moot court’s ID at Form.

  3. Teams will then receive confirmation mail of the successful provisional registration from the Host University.

Final Registration:

  1. Online Registration for teams commences from 8th July 2023.

  2. The teams must register online by August 8th, 2023 at www.moot.in.

  3. After registering online, the teams must complete the Registration Process as stated below by sending a copy of the documents for authentication, at mootcourt@ddn.upes.ac.in

    1. The following documents are required by the teams at the time of Final Registration: An external participation form / approval letter (with seal and signature) as provided in the rules duly filled from the participant’s institution / moot society.

    2. Scanned copy of the receipt of online payment.

  4. Participants will receive approval as acceptance of their request for participation within 2 days from the last date of registration.

Registration Fee:

A registration fee of Rs. 3500/- (Three thousand and five hundred rupees only) is to be paid online by the team through Net Banking:

(i) Beneficiary Name: University of Petroleum and Energy Studies AccountNumber:011594600000224 IFSC Code: YESB0000115

(ii) Branch: Yes Bank Ltd., Ground Floor, 56, Rajpur Road, Dehradun – 248001

SCHEDULE OF THE COMPETITION

Release of Case Record

7th July, 2023 (Friday)

Commencement of Online Registration

7th July, 2023 (Friday)

Commencement of Provisional Registration

7th July, 2023 (Friday)

Last Date for Provisional Registration

20th July, 2023 (Thursday)

Last Date for Online Registration

8th August, 2023 (Tuesday)

Last Date for seeking Clarification on the problems

2nd August, 2023 (Wednesday)

Release of the clarifications

4thAugust, 2023 (Friday)

Last Date for submission of Memorials

11th August, 2023 (Friday)

Time: 11:59 Pm

Inauguration, Orientation, Memorial Exchange, Researchers Test

18th August, 2023 (Friday)

Oral Rounds, – Preliminary Rounds and Quarter Finals

19th August, 2023 (Saturday)

Oral Rounds – Semi Finals and Finals

20th August, 2023 (Sunday)

Valediction and Distribution

20th August, 2023 (Sunday)

Kindly find herewith the link to the important documents for the competition for your kind perusal.

  1. BROCHURE

  2. MOOT PROPOSITION

  3. RULEBOOK

  4. TEASER

Contact Information

For any kind of information relating to the competition: mootcourt@ddn.upes.ac.in

Ms. Muskan Sethi, Student Convenor, MCA

Phone Number: 7017968206

Ms. Mahima Tahiliani, Student Joint Convenor, MCA

Phone Number: 8868896706

Ms. Navya Jain, Student Joint Convenor, MCA

Phone Number: 7895685206

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