New Delhi, 04 July 2023: Lakshmikumaran & Sridharan (L&S), one of India’s leading full-service law firms, recently onboarded two new Partners, Ms. Srabonee Roy and Mr. Sushrut Biswal, in their Corporate & M&A practice to be based in Bangalore and Delhi respectively.
Ms. Srabonee Roy specialises in cross-border M&A, joint ventures, private equity and venture capital transactions and general corporate work. Srabonee has 18 years of experience and has worked with Veritas Legal, Mumbai; Samvad Partners, Mumbai; J Sagar Associates, Mumbai; Desai & Diwanji, Mumbai, and Gagrat & Co., Delhi.
Mr. Sushrut Biswal is a transactions lawyer with 13 years of experience in private equity and venture capital matters. He also assists clients on cross-border and domestic acquisitions, foreign investments and restructuring. He has previously worked with Khaitan and Co LLP, Cyril Amarchand Mangaldas, Mumbai, and Shardul Amarchand Mangaldas & Co, New Delhi.
Expressing his views on the new hiring, N Mathivanan, Principal Partner and head of Corporate and M&A Practice said, “We are delighted to onboard the new partners and we are certain that they will significantly contribute to the practice. With the world evolving, we are equipping ourselves with the right skill-set to deliver the best to our clients. I wish them a successful term with the firm.”
L Badri Narayanan, Executive Partner added, “Srabonee and Sushrut’s expertise across sectors makes them an excellent addition to strengthen our corporate team. Their joining reinforces our commitment to support our clients on corporate advisory matters and transactions with sophisticated, responsive and high-quality legal support.”
About Lakshmikumaran & Sridharan
Lakshmikumaran & Sridharan (LKS) is a premier full-service Indian law firm specializing in areas such as corporate & M&A/PE, dispute resolution, taxation, and intellectual property. The firm, through its 14 offices across India, works closely on litigation and commercial law matters, advising and representing clients both in India and abroad. The firm has handled more than 30,000 litigation cases before various forums including 2,000 cases before the Supreme Court of India. Over the last 37 years, the firm has worked with over 15,500 clients which range from start-ups, small & medium enterprises, to large Indian corporates and multinational companies.
The professionals within the firm bring diverse experience to service clients across sectors such as commodities, automobile, manufacturing, healthcare, IT/ITeS, FMCG, hospitality, real estate, petrochemicals, e-commerce, fintech, big data, renewables, cryptocurrency, gaming and sports. The firm takes pride in the value-based, client-focused approach that combines knowledge of the law with industry experience to design bespoke legal solutions.
The firm’s driving principles to achieve our vision are integrity, knowledge, innovation, and collaboration.
For more details contact:
Arnab Bhattacharya
+91 8287613705
