Govt revises LLP Form No 3 vide Limited Liability Partnership (Amendment) Rules, 2023

On 2-6-2023, the Ministry of Corporate Affairs notified the Limited Liability Partnership (Amendment) Rules, 2023 to amend the Limited Liability Partnership Rules, 2009.

LLP Form No. 3 relating to “Information with regard to Limited Liability Partnership Agreement and changes, if any, made therein” has been revised with effect from 2-6-2023.