jsw infrastructure limited

DEAL DETAILS

JSW Infrastructure Limited | Proposed initial public offering

Khaitan & Co acted as Legal Counsel to JSW Infrastructure Limited as to Indian Law in relation to the draft red herring prospectus filed by JSW Infrastructure Limited in connection with the initial public offering of its equity shares of face value INR 2 each aggregating up to INR 28,000 million.

The core team consisted of Sudhir Bassi (Executive Director), Madhur Kohli (Partner), Chirayu Chandani (Partner), Adrika Dhawan (Senior Associate), Tishita Mukherjee (Senior Associate), Aman Khandelwal (Associate) and Hrithik Khurana (Associate).

Unique features

  • JSW Infrastructure Limited is part of the JSW Group, a multinational conglomerate with an international portfolio of diversified assets across various sectors, including steel, energy, infrastructure, cement, paints, venture capital and sports.

  • First IPO from the JSW Group in 13 years since the listing of JSW Energy in 2010.

  • The Company will use the proceeds to retire its debt as well to fund its capacity expansion projects.

  • JSW Infrastructure Limited is the fastest growing port-related infrastructure company in terms of growth in installed cargo handling capacity and cargo volumes handled during Fiscal 2020 to Fiscal 2022, and the second largest commercial port operator in India in terms of cargo handling capacity in Fiscal 2022.

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