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President appoints Justice Nitin Jamdar as Acting Chief Justice of Bombay High Court

President appoints Justice Nitin Jamdar as Acting Chief Justice of Bombay High Court

Shri Justice Nitin Madhukar Jamdar, Judge of Bombay High Court has been appointed as Acting Chief Justice to perform the duties of

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Published on May 30, 2023May 30, 2023By Bhumika Indulia

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Shri Justice Nitin Madhukar Jamdar, Judge of Bombay High Court has been appointed as Acting Chief Justice to perform the duties of the office of the Chief Justice of Bombay High Court with effect from 31.05.2023 consequent upon the retirement of Shri Justice Ramesh Deokinandan Dhanuka, Chief Justice, Bombay High Court on 30.05.2023.

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Acting Chief Justice Acting Chief justice of Bombay High Court Appointment Bombay HC Bombay High Court Chief Justice Justice Nitin Jamdar

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