29th May, 2023| New Delhi: We are pleased to announce that Rohit Garg has joined as a Partner in our firm’s Delhi office. He will be part of the Tax practice.
Rohit regularly represents clients before the Honorable Supreme Court of India, various High Courts, Income Tax Appellate Tribunals, and other income tax authorities/forums. He also advises Indian and multinational groups on complex tax issues and compliances.
He has been featured in many reported judgments in leading tax journals/portals like Taxsutra, ITR, CTR, Taxman, ITD etc. He has over 16 years of experience in handling tax litigation matters and has written several articles and research papers. He has been a regular contributor to business magazines and newspapers on various income tax issues. He was also appointed as one of the eminent writers in the “Panel of Eminent Writers” constituted by Taxman.
Rohit is a law graduate with professional qualifications of a Chartered Accountant (ICAI) and Company Secretary (ICSI).
About Shardul Amarchand Mangaldas & Co:
Shardul Amarchand Mangaldas & Co, founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation and collaboration. SAM & Co is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 775 lawyers including 158 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
