birla estates private limited

Shardul Amarchand Mangaldas & Co. advised Birla Estates Private Limited on its acquisition of land and building at Walkeshwar, Malabar Hill Division, Mumbai. The transaction is undertaken with the intention of developing a premium residential project.

The SAM & Co. team assisted on all the legal aspects of the transaction, including structuring of the deal, undertaking title due diligence as well as drafting, negotiating, and finalizing the transaction documents.

The transaction team was led by Bhoumick Vaidya, Partner and Harshini Kotecha, Associate

About Shardul Amarchand Mangaldas & Co.:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, SAM has around 774 lawyers including 157 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

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